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[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(4) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(4)No person shall be appointed to the Ombudsman or continue to be Ombudsman if he suffers from any of the disqualifications mentioned in Regulation 26 (2) or if he has reached the age of 67.