Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Gujarat - Subsection Section 92(c) in Bombay Irrigation (Gujarat Amendment) Act, 1976 (c)"Ground water" means water under the surface of the earth regardless of the geological structure in which it is stationary or moving and include all ground water reservoirs;
