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Jammu & Kashmir High Court

Suraj Parkash And Ors. vs . State Of J&K And Ors. on 14 March, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                               HIGH COURT OF JAMMU AND KASHMIR
                                        AT JAMMU
           SWP No.1989/2016, IA No.1/2016.
                                                               Date of order: 14.03.2019

           Suraj Parkash and ors.                vs.          State of J&K and ors.
           Coram:
                               Hon'ble Mrs. Justice Sindhu Sharma, Judge
           Appearance:
           For petitioner(s) :Ms. Rani Kiyala, Advocate.
           For respondent(s) : Mr. Ajaz Lone, GA.

Learned counsel for the respondents states that he will provide necessary record with regard to the service of the petitioners by next date of hearing before the Bench.

List on 25.04.2019.

(Sindhu Sharma) Judge Jammu 14.03.2019 Eva EVA GUPTA 2019.03.19 15:18 I attest to the accuracy and integrity of this document