Jammu & Kashmir High Court
Suraj Parkash And Ors. vs . State Of J&K And Ors. on 14 March, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No.1989/2016, IA No.1/2016.
Date of order: 14.03.2019
Suraj Parkash and ors. vs. State of J&K and ors.
Coram:
Hon'ble Mrs. Justice Sindhu Sharma, Judge
Appearance:
For petitioner(s) :Ms. Rani Kiyala, Advocate.
For respondent(s) : Mr. Ajaz Lone, GA.
Learned counsel for the respondents states that he will provide necessary record with regard to the service of the petitioners by next date of hearing before the Bench.
List on 25.04.2019.
(Sindhu Sharma) Judge Jammu 14.03.2019 Eva EVA GUPTA 2019.03.19 15:18 I attest to the accuracy and integrity of this document