30. Noon-day meals, clothing, etc. to poor pupils.
- It shall be the duty of the [Local authority to see that noon-day meals, clothing, books, and writing materials are provided for poor pupils free of cost] [Substituted by notification No.3294/Leg. C1/2000/Law dated 12-5-2000 published in Kerala Gazette No.869 dated 12-5-2000.].
