Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Maharashtra - Subsection Section 7A(4) in The Maharashtra State Board of Technical Education Act, 1997 (4)The term of the nominated members of the Governing Council shall be for the period of five years unless terminated earlier by the State Government.
