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[Cites 0, Cited by 0] [Section 36(7)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(7)(iv) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(iv)The youth learning a vocational trade can be given a stipend, which may be stopped once the youth gets a job.