Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 20 in Gujarat State Council for Physiotherapy Rules, 2013

20. Custody of voting papers.

- All covers containing voting papers shall on receipt be kept in a sealed box by the Returning Officer after noting the date and time of receipt of each covers. Any cover received after the date and time fixed for the receipt of voting papers under Rule 5 shall be kept in a separate packet and shall not be opened.