Section 15 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970
15. Quorum.
- No business shall be transacted at a meeting unless a quorum of seven members be present throughout the meeting :Provided that a business at the adjourned meeting may be disposed of whether there be a quorum present or not.
