Patna High Court - Orders
Ayushi Anand vs The State Of Bihar on 4 August, 2025
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5350 of 2024
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1. Ayushi Anand Daughter of Sri Parmanand Lal, resident of village
Chhatanwara, P.O. Susta P.S. Gaighat, District- Muzaffarpur.
2. Nidhi Kumari, daughter of Shambhu Nath Jha, resident of Village - Naruar,
P.S. Bhairabasthan, District - Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Secretary, Department of Science and Technology and Technical
Education Government of Bihar, Patna.
3. Director, Department of Science and Technology and Technical Education,
Government of Bihar, Patna.
4. Bihar Engineering University, Mithapur, Patna through its Examination
Controller.
5. Examination Controller, Bhiar Engineering University, Mithapur, Patna.
6. Principal Darbhanga College of Engineering, Mabbi Darbhanga.
7. Chairman Disciplinary Committee, Darbhanga College of Engineering,
Mabbi Darbhanga.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Binodanand Mishra
Mr. Sandeep Kumar
Ms. Ankita Tripathi
For the Respondent/s : Mr. Anant Pd. Singh, SC-15
Mrs. Deepika Sharma, AC to SC-15
For the College : Mr. Satyam Shivam Sundaram
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
10 04-08-2025Mr. Satyam Shivam Sundaram, learned counsel for the Darbhanga College of Engineering, prays for one week's time in order to take instruction.
As prayed for, put up this case, under the appropriate Patna High Court CWJC No.5350 of 2024(10) dt.04-08-2025 2/2 heading, on 11th August, 2025, retaining its position.
(Anil Kumar Sinha, J) ashwani/-
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