Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(4) in The Orissa Development Authorities Act, 1982 (4)A copy of the plan despatched to the State Government under Subsection (1) shall be open to inspection by the public at the time and place to be specified in the notice.
