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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)a building worker handling cement or concrete-
(i)wears close fitting clothing, gloves, helmet or hard hat, safety goggles, proper footwear and respirator or mask to protect him from danger in such handling;
(ii)keep as much of his body covered as is required to protect him from danger in such handling;
(iii)takes all necessary precautions to keep cement and concrete away from his skin in such handling;