Section 5(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

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State of Gujarat - Subsection

Section 5(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(b)the school in which the candidate has studied, should have been located in the Union Territories of Diu, Daman and Dadra Nagar Haveli and whose parents are origin of Gujarat; or

(iii)the Council of Indian School Certificate Examination, New Delhi:

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State of Gujarat - Subsection

Section 5(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008