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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

NCT Delhi - Subsection

Section 239(1)(c) in The New Delhi Municipal Council Act, 1994

(c)to make any alteration or repairs to a frame building involving the removal or re- erection of more than one-half of the columns or posts in any such wall thereof as aforesaid; or involving the removal or re-erection of any such wall thereof as aforesaid to an extent exceeding one-half of such wall above plinth level, such half to be measured in superficial metres;