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State of Bihar - Section

Section 7 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

7. Presiding over the meeting.

- Each of the meetings of the Gram Panchayat shall be presided over by the Mukhiya and, in his absence, by Up- Mukhiya of the Gram Panchayat. If the Mukhiya / Up-Mukhiya both remain absent from the meeting then meeting of the Gram Sabha shall be presided over by such member who may be elected, for the purpose, by majority of votes of the members present in the meeting.