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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(7)(c) in Andhra Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(c)that additional measures being undertaken by the Requiring Body, which have been undertaken by it in response to the findings of the SIA process and public hearings.