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[Cites 0, Cited by 0] [Section 25(10)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(10)(b) in Orissa Minor Minerals Concession Rules, 2004

(b)within a distance of fifty meters from any tank, canal road (other than National or State Highway or other public works or buildings or inhabited sites), except under an in accordance with the previous permission of the Collector. The Railway Administration or the Collector, as the case may be, may grant such permission on such conditions as it and he may specify.