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Supreme Court - Daily Orders

Delhi State Industrial And ... vs Bls Summer Joint Venture on 30 September, 2019

Bench: Arun Mishra, S. Ravindra Bhat

     ITEM NO.6                                 COURT NO.3              SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    23351/2019

     (Arising out of impugned final judgment and order dated 12-03-2019
     in FAO(OS)(COMM) No. 264/2018 passed by the High Court Of Delhi At
     New Delhi)

     DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
     DEVELOPMENT CORPORATION LTD.                                           Petitioner(s)

                                                       VERSUS

     BLS SUMMER JOINT VENTURE                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.143850/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)
     (IA No. 143850/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 30-09-2019 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                 Mr.   Vinod Diwakar, Adv.
                                       Mr.   Deepak Prakash, AOR
                                       Ms.   Divyangana Mallik, Adv.
                                       Mr.   Saindeep, Adv.
                                       Ms.   Ekta Sharma, Adv.
                                       Mr.   Sidharth Sen, Adv.

     For Respondent(s)                 Mr.   K. V. Vishwanathan, Sr. Adv.
                                       Mr.   Ashish Dholakia, Adv.
                                       Mr.   Akash Panwar, Adv.
                                       Mr.   Nagarkatti Kartik Uday, AOR

                           UPON hearing the counsel the Court made the following
                                               O R D E R

List on 04.10.2019.

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER Signature Not Verified BRANCH OFFICER Digitally signed by JAYANT KUMAR ARORA Date: 2019.10.01 17:50:02 IST Reason: