Supreme Court - Daily Orders
Delhi State Industrial And ... vs Bls Summer Joint Venture on 30 September, 2019
Bench: Arun Mishra, S. Ravindra Bhat
ITEM NO.6 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23351/2019
(Arising out of impugned final judgment and order dated 12-03-2019
in FAO(OS)(COMM) No. 264/2018 passed by the High Court Of Delhi At
New Delhi)
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. Petitioner(s)
VERSUS
BLS SUMMER JOINT VENTURE Respondent(s)
(FOR ADMISSION and I.R. and IA No.143850/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
(IA No. 143850/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 30-09-2019 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Vinod Diwakar, Adv.
Mr. Deepak Prakash, AOR
Ms. Divyangana Mallik, Adv.
Mr. Saindeep, Adv.
Ms. Ekta Sharma, Adv.
Mr. Sidharth Sen, Adv.
For Respondent(s) Mr. K. V. Vishwanathan, Sr. Adv.
Mr. Ashish Dholakia, Adv.
Mr. Akash Panwar, Adv.
Mr. Nagarkatti Kartik Uday, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 04.10.2019.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER Signature Not Verified BRANCH OFFICER Digitally signed by JAYANT KUMAR ARORA Date: 2019.10.01 17:50:02 IST Reason: