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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Bihar - Subsection

Section 86(2)(vi) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(vi)that the position of the steer man of the vessel is such that he has a reasonably free view of all sides.