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State of Gujarat - Section

Section 225 in The Gujarat Municipalities Act, 1963

225. Police and municipal officers to aid fir.

- brigade:-It shall be the duty of all police officers and of all municipal officers and servants to aid a fire-brigade in the execution of its duties. Such officers and servants may close any street in or near which a fire is burning and remove any persons who interfere by their presence with the operations of the fire-brigade.
(14)Service of Notice, Summons, Etc., Penalties on Non-Compliance Therewith and Execution of Works on Default.