Bombay High Court
Abhiman Krushnath Mukate ... vs Shankar Dada Karade (Since ... on 6 December, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 19791 OF 2022
In
SECOND APPEAL 657 OF 2003
Abhiman Krushnath Mukate (decd.thr.lrs) ....PETITIONER
Sandipan Abhiman Mukate And Ors
V/S
Shankar Dada Karade (since Decd.thr.lrs) Arun
....RESPONDENT
S. Karde(died Thr.lrs) Ashwini S. Thonge WITH INTERIM APPLICATION NO. 19789 OF 2022 In Second Appeal 657 OF 2003 Abhiman Krushnath Mukate (decd.thr.lrs) ....PETITIONER Sandipan Abhiman Mukate And Ors V/S Shankar Dada Karade (since Decd.thr.lrs) Arun ....RESPONDENT S. Karade(died) Mallikarjun S. Karade And Ors CORAM : HON'BLE SHRI JUSTICE MADHAV J.
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Due to paucity of time, stand over to 11/01/2023. Interim order, if any, to continue till then.
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