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State of Bihar - Section

Section 227 in Bihar Chaukidari Manual

227.

The Chaukidari Department at headquarters shall be inspected by the District Magistrate and Deputy Magistrate in-charge, respectively, at least once a year.The Chaukidari Department of Sub-Divisional Offices shall be inspected at least once a year by the District Magistrate and Sub-Divisional Officers, respectively.The times of such inspection should be so arranged as to fall at intervals of about six months.The inspection of the Chaukidari Department shall constitute a part of the inspection of district and Sub-Divisional Offices made by the Commissioner of the Division.