Section 61(10)(gg) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(10)(gg) in The U.P. Factories Rules, 1950

(gg)The use of spiral staircase shall be limited to low occupant load and to a building of height of 9 metres, unless they are connected to platforms such as balconies and terraces to allow escapes to pause. A spiral staircase shall be not less than 300 cm in diameter and have adequate headroom.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 61(10)(gg) in The U.P. Factories Rules, 1950