Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Gujarat - Subsection Section 16(4) in Gujarat Special Investment Region Act, 2009 (4)The Regional Development Authority may, after making such inquiry as it deems necessary', grant the permission on such conditions as it may deem fit or refuse to grant such permission.
