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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(7)(b) in The Legal Practitioners' Fees Rules, 1973

(b)Applications under sections 4, 53 and 54 of the Provincial Insolvency Act, 1920 (Central Act V of 1920)-Fee not exceeding Rs. 300.00 in a Munsifs Court and Rs. 500.00 in other Courts.