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[Cites 0, Cited by 0] [Section 295(2)] [Section 295] [Entire Act]

State of Uttar Pradesh - Subsection

Section 295(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)project, at a height of less than twelve feet from the surface of the street, any board or chair, beyond the line of the plinth of any building over any street, or over any open channel, drain, well or tank in any street;