Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Tripura - Subsection

Section 15(3)(a) in The Tripura Co-operative Societies Rules, 1976

(a)in the case of a society with unlimited liability, the value of a share shall be the actual amount received by the society in respect of such share;