Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(2)(i) in The Bihar Gramdan Act, 1965

(i)the manner of borrowing moneys by a Gram Sabha and borrowing limits;