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Allahabad High Court

Ekta @ Bulbul vs State Of U.P. And Another on 2 November, 2016

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 30931 of 2016
 

 
Applicant :- Ekta @ Bulbul
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- A.C.Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Yashwant Varma, J.
 

As prayed, put up on 08.11.2016 in the additional cause list.

Order Date :- 02.11.2016 Vinod.