Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(3) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996 (3)A coupon book can be issued from any date and will be valid upto such date as may be mentioned by the Railway Administration on the coupons.
