Calcutta High Court (Appellete Side)
Amal Yadav vs Cese Ltd. And Another on 16 February, 2018
Author: Patherya
Bench: Patherya
1 16.02.2018
s/l. 41 W. P. No. 898 (W) of 2018 pk Amal Yadav Versus CESE Ltd. and another Mr. Saurav Chaudhuri ... for the C. E. S. C. Ltd.
None appears on behalf of the writ petitioner.
Accordingly, the writ petition is dismissed for default.
Photostat certified copy of this order, if applied for, be given to the parties on urgent basis.
(Patherya, J.) 2