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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)[ exercise all the powers specifically imposed or conferred upon him by or under this Act, or under any other law for the time being in force;] [The word 'and' was deleted by Maharashtra 6 of 1995, Section 30(1)(b).]