Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(11) in Chhattisgarh Public Distribution System (Control) Order, 2004 (11)Director food shall prescribe the format of sale register, stock register and ration card register and proper system of monitoring of Fair Price Shops.
