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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(f) in Bihar Targeted Public Distribution System (Control) Order, 2016

(f)Words and expressions not defined in this Order but defined in the Act or the Food Security Act or the Central Targeted Public Distribution System (Control) Order, 2015 shall have the meaning respectively assigned to them in those Acts or Order;