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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1) in The Orissa Kendu Leaves Manual, 1973

(1)Coppicing will be done in accordance with the work schedule framed for the Division. It shall be the duty of the Ranger to ensure that coppicing starts and finishes in accordance with the approved programme. The Forester shall be responsible for maintaining the muster roll on the basis of which wages will be paid to labourers engaged in coppicing. Where considered necessary coppicing may be done on job basis. Progress of coppicing will be reported in the fortnightely progress report in Kendu Leave Form No.14 by the Deputy Conservator of Forest concerned.