Andhra Pradesh High Court - Amravati
Seiween vs Mr. Surnith Kumar on 28 November, 2025
(SHOW CAUSE NOTICE BEFORE ADMISSION} IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAY (ORIGINAL JURISDICTION) FRIDAY, THE TWENTY EIGHTH GAY OF NOVEN ABER, TWO THOUSAND AND TWENTY FIVE -PRESENT: THE HONOURABLE SRI JUSTICE TARLADA RAJASERKHAR RAO CONTEMPT CASE NO: 3680 OF 2025 _ Seiween: Narayanapoa, Sic. Erra Mugdappa, Aged about 80 years, Culllvation, Rio.D.No.19-F2, Po Xothuru Vilage, V-Kota Post, V.kota Mandal, Chittoor District, . Petitioner --. AND 1. Mr. Surnith Kumar, District Collector, Chiteor Distri ot ALP. Sri. Vidya Dhari, Joint Collector, Chittoor Districl, AP. 3. MrUday Santhosh, Tahsiidar, Wekota Revenue Mandal, Chittear Dysiniat, AP. 4, Ms.Lokeswary, Dio. Srinivasulu, wer rking as village revenue officer, Nernipalll revenue village, Tahsiidar office , ¥-Kota revenue Mandal, Chittoor distriet, AP. S. MrSrinivas, S/o.Not known, working as vilage revenue officer, Tahalidar office V-Rota Revenue Mandal, Chittoor cistr ict, ALP 8. MrAshok, Sfo. Net known, working as vilage revenue Assistant, Tahsildar Office, V-Rota revenue Mandal, Chitteor district, ALP. #7. MrSeana, Sio.Not Known. working as village revenue Assistant, Tahsidar Office V-Rote revenue Mandal, Chittoor district, ALP. & Ms.Hema, OVvo.Net known, working as village revenue Assistant, Tahsidar Office, V-Kota revenue Mandal, Ghifloor disticl A.P, u. Mr Venkatesh, Sfo.Not Known, working as vilege servant, Taheiidar office, V-Kota Mandal, Chittoor district, A. P- aK HO, woods eet rete, 2 wont, week tM " _ Mr Deepak, Slo. S.M. Mune .MrSunl, S/o.Not Knewn, Aged about 20 years, working as Mr. Mohan, Sfo. Not Known, working as villageservant, Tahsildar office, VKote Mandal, toor distriat, AP, ae oes . My. Sama Shekar Reddy, S'o.Not known, Working as Circle inspector of a patice, Vote Rural circle, V-Kota Mandal, Chittoor district, AP. .MrNaik, Sfa.Net Known, Werking as Mead constable, V-Nota Police station, V-Kotea Mandal, Chittear district, ALP. . Mi. Murali, Syo. Not Knew, working as Police constable, V-Kota Police Station, V-Kote Mandal, Chittoor district, AP. . MrS.M Munepoa, Sfo.Late Munuswarny, Aged about 72 years, Oee: Gulivation, Rfo. Door No.2-dd4, Long Bazar, Venkatagit Rota Vilage and Mandal, Chittoor fHetrict. Ro "Me-Seeneppa, sfo.Late Munuswamy, Aged about S8& years, Oec: Culfivation, Ria, Pattrapall ikofhur vilage, V-Kota Fost and Mandal, Chittoor INetrict, AP. MerRaghugathi, Sfo.Late Munuswamy, Aged about 69 years, Oem Cullvation, Rfo. Pattrapalvkothur vilage, V-Kofa Fost and Mandal, Munenoa, Aged about 38 years, Oen Culdvatian, w/o. Door No.2-i4/4, Long Bazar, V-Kota Vilage and Mandal, Chittoor Cistricl, AB. per oy £ Television channel reporter, Dayyalanalll vilage, V-Kola post an Mr. Surendra, Svo. Not Known, Aged about 40 years, working as reporter Surya -- ewspaper, Mudimeadugu village, V-Kota Post and Mandal Chittoor District, AP. Mr Doraswamy, S/o. "Nok iow Aged about 50 years, working as Madiga reservation Porata Samith! leader Gestharnpalll Vite ge, V-Kota Rast and Mandal, Chitioor district, AP. iNote: As per Court order dated 214 T2025, respondents No 4 to 20
are impleadad vide IA No 1/2028) » .Respondents/Conmlamnoars..-
WHEREAS the Petitioner has presented under Sections 10 ta 1¢ of the Contempt af Courts Act 1871, above case through his counsel Sri Shaik Basha, praying that ihis Hon'ble High Court ray be pleased to punish the respondents herein for their del berate, violation and willful disobedience of the orders in W.P.No. 17462 of 2025, dated 07.08,2025 and dated 27.10.2028: -
WHEREAS the said case coming on for orders as to admission on this cay and whereas the High Court upon perusing the affidavit fled therein and upon hearing the arguments of Sri Shalk Basha, Advocate for the Pelitioner, directed issuance of Notice to the respondents, to show cause as to why in the circumstances stated in the affidavit fled in support thereol, the sald case should not be admitied. =~ You viz:
4% Mr Sumith Kumar, District Collector, Chittoor District, ALP,
2 worm Vidya Oharl, Joint Caliector, Chittoor District, ALP.
3. MrUday Santhosh, Tahsildar, V-Kota Revenue Mandal, Chilteor District, AP.
Ma. Lokeswary, Dya. Srinivasulu, working as vilage revenue officer, Bo Nernipalll revenue village, Tahsiidar office, V-Kota revenue Mandal, Ghitloor district, A.P, S. MrSrinivas, working as village revenue officer, Tahsildar office V-Kota Revenue Mandal, Chittoor district, AP. & Mr Ashok, working as village revenue Assistant, Tahsiidar Office, \ Kola revenue Mandal, Chittoor district, AP.
7. Mr.Seena, working as village revenue Assistant, Tahsildar Office V-Kota revenue Mandal, Chittoor district, AP,
8. Ms.Hema, working as village revenue Agsisfant, Tahsicder Offies, V- Kota revenue Mandal, Chittoor cisirict, AP. ee Mr Venkatesh, working a8 village servant, Tahsildar office, V-Kota Mandal, Chittoor district, AP.
10. Mr. Mohan, working as villageservant, Tahsilder office, V-Kota Mandal, Chittoor district, AP. .
As 4 4, irathy ec}
18. should not be admitted, ether appearing in persen or thraugh Advocate dc .MrRaghunathi, So.Late 'Munuswamy, Aged about MirSoma Shekar f Working as Circle inspec of police, V-Kola MrNaik, Working as Head congtable, V-Nota Police station, V-Rota o Mandal, Chittear district, AJ . Mr Mural, working § aS * Police constable, V-Mola Police Sigtan, V-Kola MnS.M. Muneppa, S/a.lete Munuswamy, Aged about 72 years, Gee:
Sultivation, Rio. Dear No: 24a {, Long Sazar, Venkatagie Kota Vilag and Mandal, Caktoor (istrict. .MrSeenanos, S/oLate Mi unuswamy, Aged about 88 years, Occ Caulivation, Ryo. Pattrapalli kathur vilage, V-Kofa Post and Mandal, Chittoor ONstriet, A. "
2) fulivation, Rio. Patira ape sHkothur Whiage, V-Nofa Past and Mandal.
whittoar Os strict AF, . Mir Deepak, S/o. S.M. Munenpa, Aged about 35 years, Ooo: Cultivation, Rio, Door No gd4/1, Lang Basar, V-Kota Vilage and Mandal, Chittoor Meg Aged about 30 years, working as Raf Television channe! reporter, 'Dayyalap sali village, WKote @ post and Mandal, Chittoor District, MrSurendra, Aged about 40 years, working as reporter Surya dally Newspaper, Mudimadugu village, V4ole Fost and Mandal Chittoor Distich AB, . Mr Doraswarny, AQee about =O years, working as Madiga reservation NG ' Morala Samithi leader Gesthammalll Vilage, V-Kota Post and Mandal, oe Chittoor district, AP.
ba and hereby ere directed to show causes, as fo why this canlempt case 3 instructed on 29.12.2028, to which date the case stands posted for hearing, faling wherein the said case wil be heard and determined ex-parte. Te, wed "
od ae, sats SO/-MLRAMESH BASU JOINT REGISTRAR NTRUE COPY! o SECTION OFFICER The District Judge, Chittoor, Chittoor District (By READ in duplicate to return fo this Court before 29.12. 2025) Mr. Sumith Kurnar, District Collactor, Chittoor District, AP. ami Vidya Dhari, Joint Collector, Chiftcor District, AP. MrUday Santhosh, Tahsildar, V-Kota Revenue Mandal, Chittoor District, AP. _ Me.Lokeswary, Do. Srinivasuly, working as vilage revenue officer, Neripalll revenue village, Tahsifdar office, V-Kola revenue Mandal, Chittoor district, AP.
Mr. Srinivas, working as village revenue offeer, Tahsidar office V-Kota Revenue Mandal, Chittoor district, AP. Mr Ashok, working as village revenue Assistant, Tahsildar Office, V- Kota revenue Mandal, Chittoor district, ALP. Mr.Seena, working as village revenue Assistant, Tahsiidar Office V-Kota revenue Mandal, Chittoor district, AP. Ms.Hema, working as village revenue Assistant, Tahsildar Office, V- Rota revenue Mandal, Chittsor district, AP. | Mr Venkatesh, working as village servant, Tahsildar office, V-Rota Mandal, Chittoor district, AP. Mr. Mohan, working as villageservant, Tahsildar office, V-Kota Mandal. Chitloor district, AP. 7 a conthe Bn o week ond wih ee fot Fa weve one NS overs Ee oh 0 a:
tee .MrSoama Shekar Ready, Working ae Circle Inspector of police, V-Kota Rural cirale, Votes Mandal, Chittoor disttict, AP, Mr Naik, Working as Head ¢ monsiable, V-Mofe Police station, V-Kota Mandal, Chittoor district, AP, Mr Mural, warking as Polles constable, V-Kota Polloe Station, V-Kota Mandal, Ghltoor district, ALR, . Mrs. M Muneppa, Sfo.Leate Munuswamy, Aged about 72 years, Cec: Cultivation, Rio. Door No. 24/4, Long Bazar, Venkatagir) Kota Vilage and Mandal, Chittoor (isirict.
renee ss So.Late Mur nuswarry, Aged about 88 years, Oce:
Ghittoor District, AP. .MrRaghunathi, S/o Cultvation, Mo. Patfragpalikothur village, V-Kola Post and Mandal, oe Late Munuswamy, Aged about 68 years, Oec:
f oor District AB, . Mc Deepak Sio. S.M. Muy ifeboa, Aged about 348 years, Gee: Cultivation, Ria. Door No.2d4/?, Long Bazar, V-Kola Vilage and Mandal, Chittoor .MeSuni, Aged about 30 years, working as Rai Television channel reporter, Dayyalapalll village, V-Kota post and Mi . Mr Surendra, Aged abouf 40 years, working as reporter Surya daily Newspaper, Muciradugu wail lage, V-Kota Post and Mandal Chittear Mr Doraswamy, Aged about § sO years, working as Macliga reservation Porala Samihi leader Gs see wee , ¥-Rofa Post and Mandal, Ghiltloor distriel, AP.CAddres: - cooy of petition and afiday ) a e 3 oe a oS i want, eas oe ad wd a i a te oe EA a4 sete od One spare copy.
HIGH COURT TRR J OATE 26/11/2025 NOTE: LIST THE MATTER ON 29.72.2028 NOTICE BEFORE ADMISSION GCO.NG.S680 of 2028 yer secencneet OE, SEELITE:
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