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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14B(1) in Himachal Pradesh Passengers and Goods Taxation Act, 1955

(1)With a view to preventing or checking evasion of tax under this Act, the State Government may, by notification, direct the establishment of a check post or the erection of a barrier or both on such road or roads as may be notified.