Calcutta High Court
Mishra & Mishra (Agencies) Enterprises ... vs Union Of India & Ors on 12 March, 2008
Author: Soumitra Pal
Bench: Soumitra Pal
WP No. 195 of 2008
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
MISHRA & MISHRA (AGENCIES) ENTERPRISES & ANR.
Versus
UNION OF INDIA & ORS.
For Petitioner : Mr.R.K. Chowdhury, Adv.
For Respondent : Mr. A. B. Das, Adv. with Mr. J. Sen, Adv.
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL Date : 12th March, 2008.
The Court : Let the matter appear as "Court Application" on 17.3.2008.
(SOUMITRA PAL, J.) subash RO[ct]