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Calcutta High Court

Mishra & Mishra (Agencies) Enterprises ... vs Union Of India & Ors on 12 March, 2008

Author: Soumitra Pal

Bench: Soumitra Pal

                                            WP No. 195 of 2008

                                 IN THE HIGH COURT AT CALCUTTA

                                      Constitutional Writ Jurisdiction

                                               ORIGINAL SIDE




                       MISHRA & MISHRA (AGENCIES) ENTERPRISES & ANR.

                                                   Versus

                                        UNION OF INDIA & ORS.


    For Petitioner : Mr.R.K. Chowdhury, Adv.


    For Respondent : Mr. A. B. Das, Adv. with Mr. J. Sen, Adv.

BEFORE:

The Hon'ble JUSTICE SOUMITRA PAL Date : 12th March, 2008.
The Court : Let the matter appear as "Court Application" on 17.3.2008.
(SOUMITRA PAL, J.) subash RO[ct]