Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(o) in Tamil Nadu Dr. Ambedkar Law University Statutes (o)to sanction refund of deposits of earnest moneys, securities, etc., on the basis of the recommendation of Heads of Departments;
