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Punjab-Haryana High Court

Union Of India & Anr vs Tara Singh Thr Lrs Hira Singh & Ors on 27 January, 2016

Author: Amit Rawal

Bench: Amit Rawal

           FAO-7535-2015 (O&M)                                                                         1


                           IN THE HIGH COURT OF PUNJAB AND HARYANA
                                         AT CHANDIGARH

                                                         FAO-7535-2015 (O&M)
                                                         Date of decision : 27.01.2016

           Union of India and another

                                                                                    ...Appellants
                                                       Versus

           Tara Singh and others
                                                                                 ...Respondents


           CORAM:              HON'BLE MR. JUSTICE AMIT RAWAL

           Present:            Mr. R.S. Madan, Advocate
                               for the Union of India-Appellants.

                               Mr. Naresh Kaushal, Advocate
                               for respondents No.1 and 2.

                                      ****
                      1.       Whether reporters of local papers may be allowed to see the judgment?
                      2.       To be referred to the reporters or not?
                      3.       Whether the judgment should be reported in the digest?


           AMIT RAWAL, J. (ORAL)

For order sees FAO No.9108 of 2014 titled as "Union of India and another V/s Gurdeep Singh and others"

decided on even date.




            27.01.2016                                              ( AMIT RAWAL )
             yogesh                                                     JUDGE




SHARMA YOGESH
2016.02.10 14:29
I attest to the accuracy and
integrity of this document