Punjab-Haryana High Court
Union Of India & Anr vs Tara Singh Thr Lrs Hira Singh & Ors on 27 January, 2016
Author: Amit Rawal
Bench: Amit Rawal
FAO-7535-2015 (O&M) 1
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO-7535-2015 (O&M)
Date of decision : 27.01.2016
Union of India and another
...Appellants
Versus
Tara Singh and others
...Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present: Mr. R.S. Madan, Advocate
for the Union of India-Appellants.
Mr. Naresh Kaushal, Advocate
for respondents No.1 and 2.
****
1. Whether reporters of local papers may be allowed to see the judgment?
2. To be referred to the reporters or not?
3. Whether the judgment should be reported in the digest?
AMIT RAWAL, J. (ORAL)
For order sees FAO No.9108 of 2014 titled as "Union of India and another V/s Gurdeep Singh and others"
decided on even date.
27.01.2016 ( AMIT RAWAL )
yogesh JUDGE
SHARMA YOGESH
2016.02.10 14:29
I attest to the accuracy and
integrity of this document