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Punjab-Haryana High Court

Babbi Singh vs State Of Haryana And Another on 6 July, 2010

Author: Jaswant Singh

Bench: Jaswant Singh

      IN THE HIGH COURT OF PUNJAB & HARYANA AT
                   CHANDIGARH


                           Crl.M.No. M-18954/2010(O&M)
                           Date of decision: 6.7.2010.


Babbi Singh
                                      ....................Petitioner
                          v.

State of Haryana and another
                                      .....................Respondents


Coram:         Hon'ble Mr.Justice Jaswant Singh


Present:       Mr.Baljinder Singh,Advocate for the petitioner.


Jaswant Singh.J.(Oral)

Learned counsel for the petitioner prays for permission to withdraw the instant petition with liberty to file a fresh one with better particulars.

Ordered accordingly.





6.7.2010                                     (Jaswant Singh)
joshi                                             Judge