Punjab-Haryana High Court
Babbi Singh vs State Of Haryana And Another on 6 July, 2010
Author: Jaswant Singh
Bench: Jaswant Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Crl.M.No. M-18954/2010(O&M)
Date of decision: 6.7.2010.
Babbi Singh
....................Petitioner
v.
State of Haryana and another
.....................Respondents
Coram: Hon'ble Mr.Justice Jaswant Singh
Present: Mr.Baljinder Singh,Advocate for the petitioner.
Jaswant Singh.J.(Oral)
Learned counsel for the petitioner prays for permission to withdraw the instant petition with liberty to file a fresh one with better particulars.
Ordered accordingly.
6.7.2010 (Jaswant Singh) joshi Judge