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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 12(3) in Telecom Commercial Communications Customer Preference Regulations, 2018

(3)to register person(s), business entity(ies) or legal entity(ies) in making Commercial Communication through its network involved from origination, transmission or delivery and have adequate documentary evidence in support to prove its identity;