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[Cites 0, Cited by 0] [Section 4B] [Entire Act]

State of Telangana - Subsection

Section 4B(3) in Telangana Assigned Lands (Prohibition of Transfers) Act, 1977

(3)The District Collector or the Government as the case may be, may also suspend the execution of the decision or order pending exercise of their power under sub-section (1).]