Delhi High Court - Orders
Pepsico, Inc. & Anr vs Parle Agro Private Limited on 16 January, 2026
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 217/2023 &CM APPL. 53233/2023, CM APPL.
64918/2023,CM APPL. 21444/2024
PEPSICO, INC. & ANR. .....Appellants
Through: Ms. Avni Sharma and Ms. Aparna
Singh, Advs.
versus
PARLE AGRO PRIVATE LIMITED .....Respondent
Through: Mr. Shashwat Rakshit and Mr.
Rishabh Rao, Advocates
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 16.01.2026
1. By consent, list on 21st April 2026.
2. Order be uploaded on the website of this Court.
NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J JANUARY 16, 2026/sky/st This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/01/2026 at 20:41:57