Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 591 in Bihar Education Code, 1961

591. Purpose of the Rules.

- The object of the rules in this section is to ensure that grants are made for suitable objects, that they are utilized to the best advantage, that they are not wasted by reason of buildings being allowed to fall into disrepair and that the institutions which benefit by them are well managed.(Government notification no. 200-E., dated the 19th April, 1919.)