Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(1)(c) in The Delhi Co-Operative Societies Act, 2003 (c)that the proposed bye-laws are not contrary to the provisions of this Act and the rules;