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[Cites 0, Cited by 0] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(3) in The Central Motor Vehicles Rules, 1989

(3)[ In the case of agricultural tractor, the measurement test for driver perceived noise level and permissible sound level at bystander shall be carried out as per AIS-115 (Part 1)-2009 and AIS-115 (Part 2)-2009 respectively, as amended from time to time till such time the corresponding Bureau of Indian Standards specifications are notified under the Bureau of Indian Standards Act, 1986 (63 of 1986) and shall conform to the levels as specified in the Table 1 and Table 2 below :-] [Substituted by Notification No. G.S.R. 291 (E) dated 24.4.2014][TABLE 1] [Substituted by Notification No. G.S.R. 291 (E) dated 24.4.2014]
serialnumber AgricultureTractor Dateof Implementation Driver-perceivednotice level
(1) All 1stApril,2015 96dB(A)* 92 dB (A)*
[* As per Annexure I of AIS-115 (Part 1)-2009 [Substituted by Notification No. G.S.R. 291 (E) dated 24.4.2014]** As per Annexure II of AIS-115 (Part 1)-2009][TABLE 2] [Substituted by Notification No. G.S.R. 291 (E) dated 24.4.2014]
Serialnumber AgricultureTractor Dateof Implementation Bystander's position
(1) >1.5 TGVW 1stApril, 2015 88 dB(A)
(2) <1.5 TGVW 1stApril, 2015 85 dB(A)'