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Supreme Court - Daily Orders

Sai Bhaskar Irons Ltd. vs Andhra Pradesh Electricity Regulatory ... on 5 October, 2016

Bench: V. Gopala Gowda, Arun Mishra

                                                                               1

                                   IN THE SUPREME COURT OF INDIA

                                   CIVIL APPELLATE JURISDICTION

                                REVIEW PETITION (C) NO.3212 OF 2016
                                                 IN
                                   CIVIL APPEAL NO.5542 OF 2016



                         SAI BHASKAR IRONS LTD.               ..PETITIONER(S)

                                                  VERSUS

                         ANDHRA PRADESH ELECTRICITY          ..RESPONDENT(S)
                         REGULATORY COMMISSION & ORS.

                                                  WITH

                              R.P.(C) No.3213/2016 In C.A.No.5612/2016

                              R.P.(C) No.3278/2016 In C.A.No.5791/2016

                             R.P.(C) No.3279/2016 In C.A.No.5742/2016 @
                             C.A.No.5732-5745/2016

                         R.P.(C) No.3280-3282/2016 In C.A.No.5584-5586/2016

                         R.P.(C) No.3283-3291/2016 In C.A.No.5603-5611/2016

                      R.P.(C) No.3292-3307/2016 In C.A.No.5546, 5548,
                      5549, 5550, 5552, 5553, 5554, 5555, 5556, 5557,
                      5558, 5560, 5562, 5566, 5567 AND 5568/2016 @ C.A.
                      No.5546-5571/2016

                         R.P.(C) No.3314-3318/2016 In C.A.No.5589-5592/2016
                         AND 5594/2016 @ C.A.No.5589-5598/2016

                         R.P.(C) No.3320-3323/2016 In C.A.No.5678-5680/2016
                           AND C.A.No.5684/2016 @ C.A. No.5678-5685/2016
Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2016.12.13
11:24:20 IST
                             R.P.(C) No.3336/2016 In C.A.No.5545/2016
Reason:




                         R.P.(C) No.3342-3344/2016 In C.A.No.5581, 5582 AND
                         5583/2016 @ C.A. No.5579-5583/2016
                                                                       2



                            O R D E R

Delay condoned.

We have examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 5th July, 2016. The review petitions are, accordingly, dismissed.

.....................J. (V. GOPALA GOWDA) ......................J. (ARUN MISHRA) NEW DELHI;

OCTOBER 5, 2016.

3
CHAMBER MATTER                                       SECTION XIIA

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 3212/2016 In C.A. No. 5542/2016 SAI BHASKAR IRONS LTD. Petitioner(s) VERSUS ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION & ORS. Respondent(s) (with appln. (s) for c/delay in filing review petition and office report) WITH R.P.(C) No.3213/2016 In C.A. No. 5612/2016 (With appln.(s) for directions and appln.(s) for oral hearing and Office Report) R.P.(C) No.3278/2016 In C.A. No. 5791/2016 (With appln.(s) for directions and appln.(s) for oral hearing and Office Report) R.P.(C) No.3279/2016 In C.A.No.5742/2016 @C.A.No.5732-5745/2016 (With appln.(s) for interim directions and appln.(s) for oral hearing and Office Report) R.P.(C) No.3280-3282/2016 In C.A. No. 5584-5586/2016 (With appln.(s) for permission to file additional documents and Office Report) R.P.(C) No.3283-3291/2016 In C.A. No. 5603-5611/2016 (With appln.(s) for directions and appln.(s) for oral hearing and Office Report) R.P.(C) No.3292-3307/2016 In C.A.No.5546, 5548, 5549, 5550, 5552, 5553, 5554, 5555, 5556, 5557, 5558, 5560, 5562, 5566, 5567 AND 5568/2016 @ C.A. No.5546-5571/2016 (With appln.(s) for directions and appln.(s) for oral hearing and Office Report) R.P.(C) No.3314-3318/2016 In C.A.No.5589-5592/2016 AND 5594/2016 @ C.A.No.5589-5598/2016 (With appln.(s) for directions and appln.(s) for oral hearing and Office Report) R.P.(C) No.3320-3323/2016 In C.A.No.5678-5680/2016 AND C.A.No.5684/2016 @ C.A. No.5678-5685/2016 (With appln.(s) for interim directions and appln.(s) for oral hearing and Office Report) 4 R.P.(C) No.3336/2016 In C.A. No. 5545/2016 (With appln.(s) for permission to file additional documents and Office Report) R.P.(C) No.3342-3344/2016 In C.A.No.5581, 5582 AND 5583/2016 @ C.A. No.5579-5583/2016 (With (With appln.(s) for directions and appln.(s) for oral hearing and Office Report) Date : 05/10/2016 These petitions were circulated today.

CORAM :

HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R Applications for oral hearing are rejected. Delay condoned.
The review petitions are dismissed in terms of the signed order.




      (Ashok Raj Singh)                      (Veena Khera)
        Court Master                         Court Master
(Signed Order is placed in the file)