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[Cites 0, Cited by 0] [Section 61F] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61F(3) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(3)The allottee shall on fulfillment of the conditions be deemed to be a valid transferee of the plot from the Colonizer anti the power of the prescribed authority as manager of the plot shall come lo an end.