Section 3(1) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999
(1)The preparation of voters list and the conduct of election of members to the committee shall be under the superintendence and control of the Tamil Nadu State Election Commission (hereinafter called as the State Election Commission) and for this purpose it shall have power to give such directions as it may deem necessary to any officer or employee of the Government, engaged, appointed, or empowered under these rules, for the purpose.
