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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(b) in The Indian Nursing Council Regulations

(b)shall call a special meeting on 15 days' notice, if he receives a requisition in writing signed by not less than ten members and stating the purpose other than that mentioned in the first proviso to Regulation No. 8(1)(b) and being a purpose within the scope of the council's functions for which they desire the meeting to be called.